Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 152(1)] [Section 152] [Entire Act]

State of Andhra Pradesh - Subsection

Section 152(1)(ix) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(ix)A legal luminary/Advocate aged more than 62 years who is a devout Hindu and has experience and has commitment to improve the Hindu Temple system.