Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Uttarakhand - Subsection Section 50(3) in Uttaranchal School Education Act, 2006 (3)Nothing in this section shall be deemed to derogate from the liability of the institution for any such dues to the teacher or employee.
