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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xxii) in The Indian Stamp (Orissa Amendment) Act, 2001

(xxii)in Article 35, for the expression "(No. 23)" wherever it occurs in Column (2), the words, brackets, letters and figure "under Division (A), (B) or (C), as the case may be, of Article 23" shall be substituted;