Section 2 in The Rajasthan Land Development Corporation (Special Loan) Regulations, 1978
2. Definitions.
(1)In these Regulations, unless the context otherwise requires:(a)'Act' means the R.L.D.C., Act, 1975;(b)'Section' means a Section of the Act;(c)'Corporation' means the Rajasthan Land Development Corporation.(2)Words and expressions not defined in these Regulation shall have the meanings assigned to them in the Act.Chapter-II
