Section 33 in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009
33. Creation of teaching and non-teaching posts.
- Notwithstanding anything contained in this Act, the University shall not create any teaching and non-teaching posts or revise the pay scales of the teaching and non-teaching and non-teaching employees without obtaining the prior approval of the Government:Provided that the Government may delegate its powers under this section to the Vice-CHancellor or the Executive Council as and when the need arises for smooth functioning and growth of the University.
