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State of Tripura - Section

Section 7 in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

7. Scale of pay of the posts under the Board.

- The scales of pay of the posts under the Board may, as far as practicable, be so prescribed as to conform to the scales of pay of compharagle posts under the State Government but a deviation therefrom shall not confer any right to any holder of the post under the Board to claim higher scale of pay than what has been prescribed for such post.