Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Chattisgarh - Subsection Section 26(f) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973 (f)tor use, for any purpose incidental to the use of building for human habitation, or any other building or land attached to such building;
