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Union of India - Section

Section 52 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

52. Specific safety zones established in situations of hazard and accident .- In the event of situations of hazard and accident which may lead to personal injury or loss of human lives, fire, serious pollution or other environmental damage, major damage to material assets or substantial production stoppage, the competent authority may extend the existing safety zones or establish new zones, to the extent this is considered necessary to prevent or to limit said harmful effects.