Section 42(2) in The SreeNarayanaGuru Open University Act, 2021
(2)The Board of School of Studies shall consist of the following members, namely:—Ex-officio Members(i)The Head of School of Studies—Chairman;(ii)The Head of each course of study in the Schools of Study.Nominated Members(i)One person each nominated by the Vice-Chancellor from teachers of each course of study in Schools of Study;(ii)Five experts co-opted by the Vice-Chancellor for the academic assistance of Board of School of Studies, related to various courses of study.
