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State of Odisha - Section

Section 21 in The Orissa State Financial Corporation General Regulations, 2003

21. Extension of time for payment of call.

- The Board may, from time to time and at its discretion, extend the time fixed for the payment of any call as to all or any of the Shareholders having regard to distance to their residence or some other sufficient cause, but no shareholder shall be entitled to such extension as a matter of right.