Rajasthan High Court - Jaipur
Laxminarayan Son Of Nandlal vs State Of Rajasthan on 14 October, 2020
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 8030/2020
Laxminarayan Son Of Nandlal, Resident Of Telyakhedi, Police
Station Ramganjmandi, District Kota (Raj.) (At Present Petitioner
Confined At Sub Jail Ramganjmandi)
----Petitioner
Versus
State Of Rajasthan, Through P.p.
----Respondent
For Petitioner(s) : Mr. Pranay Raj Singh Jhala through V.C. For State : Mr. Prashant Sharma, PP present in Court HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 14/10/2020
1. Petitioner has filed this bail application under Section 439 of Cr.P.C.
2. F.I.R. No. 170/2020 was registered at Police Station Ramganjmandi District Kota (Raj.) for offence under Sections 341, 323, 307 & 34 of I.P.C.
3. It is contended by counsel for the petitioner that the grievous injury sustained by the injured Lalchand are caused on shoulder and left leg. The weapon of offence as per the medical report is blunt, whereas, in the F.I.R. petitioner is shown to be armed with Dharia. It is also contended that charge-sheet has been filed.
4. Learned Public Prosecutor has opposed the bail application. (Downloaded on 16/10/2020 at 09:18:23 PM)
(2 of 2) [CRLMB-8030/2020]
5. I have considered the contentions.
6. Considering the contentions put forth by counsel for the petitioner, I deem it proper to allow the bail application.
7. This bail application is accordingly allowed and it is directed that accused petitioner shall be released on bail provided he furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees One Lac only) together with two sureties in the sum of Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction of the learned trial court with the stipulation that he shall appear before that Court and any court to which the matter is transferred, on all subsequent dates of hearing and as and when called upon to do so.
(PANKAJ BHANDARI),J AMIT KUMAR /9 (Downloaded on 16/10/2020 at 09:18:23 PM) Powered by TCPDF (www.tcpdf.org)