Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13A in Tamil Nadu Educational Rules 13A. The clerks including library clerks, attenders and peons should possess the qualifications prescribed for the respective posts in Government service. (G. O. Ms. No. 168, Education, dated the 5th February 1968)Other Approved Certificates
