Madhya Pradesh High Court
The State Of Madhya Pradesh vs Dr. (Smt. ) Purna Devi Chugh on 11 February, 2022
Author: Pranay Verma
Bench: Pranay Verma
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE Review Petition No.239/2022 (State of M. P. and Others Vs. Dr. (Smt.) Purna Devi Chugh) -1- Indore, dated 11/02/2022 Heard through Video Conferencing. Shri Chetan Jain, learned Panel Lawyer for the petitioners / State.
Learned counsel for the petitioners prays for time to argue the matter.
As prayed, list in the next week along with CONC No.537/2020.
(PRANAY VERMA) JUDGE Tej Digitally signed by TEJPRAKASH VYAS Date: 2022.02.11 17:42:10 -08'00'