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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Dr. (Smt. ) Purna Devi Chugh on 11 February, 2022

Author: Pranay Verma

Bench: Pranay Verma

HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE Review Petition No.239/2022 (State of M. P. and Others Vs. Dr. (Smt.) Purna Devi Chugh) -1- Indore, dated 11/02/2022 Heard through Video Conferencing. Shri Chetan Jain, learned Panel Lawyer for the petitioners / State.

Learned counsel for the petitioners prays for time to argue the matter.

As prayed, list in the next week along with CONC No.537/2020.

(PRANAY VERMA) JUDGE Tej Digitally signed by TEJPRAKASH VYAS Date: 2022.02.11 17:42:10 -08'00'