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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(2) in Bihar Control of the Use & Play of Loud-Speakers Rules, 1951

(2)An application for permission to play a loud-speaker at any place, other than any place within a radius of 440 yards from an indoor hospital between the hours of 11 p.m. and 5 a.m. shall be made in the form annexed to these rules.FormForm of application for exemption from Rule 2(2) of the Bihar Control of the Use and Play of Loud-Speakers Rules, 1951.To,The District Magistrate...........................................................................................The Sub-Divisional Officer ....................................................................................