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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(p) in Bihar Trade Articles (Licenses Unification) Order, 1984

(p)"retail dealer" means a person engaged in the business of purchase, sale or storage of any article [specified in Schedule I for purpose other than personal consumption within the storage limit fixed by the Government from time to time;] [Inserted by G.S.R. 47 dated 17.10.1985.]