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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3) in The Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959

(3)The territories specified in Parts III, IV, V, VI, VII and VIII of the Second Schedule shall respectively be included in, and form part of,--
(a)Mappedu firka of Tiruvallur taluk of Chingleput district,
(b)Parangi firka of Arkonam taluk of North Arcot district,
(c)Arkonam firka of Arkonam taluk of North Arcot district,
(d)Ranipet firka of Walajapet taluk of North Arcot district,
(e)Gudiyattam East firka of Gudiyattam taluk of North Arcot district, and
(f)Vaniyambadi firka of Tiruppattur taluk of North Arcot district.