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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2)(e) in Bihar Prevention of Beggary Act, 1951

(e)the determination of the number of officers and servants to be employed under this Act and their salaries and allowances, and the other conditions of service and the authority competent to appoint such officers and servants;