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Animal Welfare Board Of India vs Ombudsman For Local Self Government ... on 18 September, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.30                              COURT NO.5               SECTION XIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)......CC                 No(s).
  16880/2015

  (Arising out of impugned final judgment and order dated 03/03/2006
  in WPC No.30611/2004 passed by the High Court of Kerala at
  Ernakulam)

  ANIMAL WELFARE BOARD OF INDIA                                     Petitioner(s)

                                                 VERSUS

  OMBUDSMAN FOR LOCAL
  SELF GOVERNMENT INSTITUTIONS AND ORS.                              Respondent(s)


  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 18/09/2015 This petition was called on for hearing today.

  CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Petitioner(s)                Ms. Anjali Sharma, Adv.
                                   Mr. Rajiv Dewan, Adv.
                                   Mr. Rishi Kesh,Adv.

  For Respondent(s)                Mr. Ajit Sharma, Adv.
                                   Mr. Vikas Banso De, Adv.
                                   Mr. Mayank Agarwal, Adv.Ms. Ambika Nijjar, Adv.

                                   Mr.   R. Basanth, Sr. Adv.
                                   Mr.   Liz Mathew, Adv.
                                   Mr.   Kartik Ashok, Adv.
                                   Mr.   M.F. Philip, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Let the matter be tagged with SLP (C) No.691 of 2009.

The application for impleadment filed by Mr. Ajit Sharma on Digitally signed by behalf of Ms. Gauri Maulekhi be listed on that day. Gulshan Kumar Arora Date: 2015.09.18 16:29:06 IST Reason:

(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master