Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 220(2)] [Section 220] [Entire Act] Union of India - Subsection Section 220(2)(b) in The Coal Mines Regulations, 2017 (b)details of machinery, equipment, instruments and apparatus along with their specifications, parameters and all relevant information, that are proposed to be used;