Gauhati High Court
Hemanta Kr. Patgiri And 9 Ors vs The State Of Assam And 136 Ors on 25 June, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/15
GAHC010087652020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 2632/2020
1:HEMANTA KR. PATGIRI AND 9 ORS.
S/O SHRI GAJENDRA PATGIRI, R/O QUARTER NO. NO. L5A-15, CID
COMPLEX, LATAKATA, BASISTHA, GUWAHATI 29, DIST. KAMRUP (M),
ASSAM.
2: MITHILESH KR. TIWARY
ASI/CLK
S/O SRI SAMUTKR. TIWARI
CURRENTLY POSTED AT 1ST APTF DAKURBHITA
GOALPARA 783101
3: KRISHNA NAND UPADHYAY
ASI
S/O SRI RAMBACHAN UPADHYAY
R/O AMBARI FATASHIL TULA FACTORY
P.S. FATASHIL AMBARI
KAMRUP (M)
ASSAM
CURRENTLY POSTED AT PALTANBAZAR P.S.
4: RITU MANI BAIRAGI
ASI/CLERK
S/O SRI PHATIK BAIRAGI
CURRENTLY POSTED AT 23RD A.P. (IR) BATTALION
SILONI
KARBI ANGLONG
ASSAM.
5: ABHIJIT SHARMA
HAV/CLK
S/O LT. DURGESWAR SHARMA
CURRENTLY POSTED AT 2ND A.P. BN
MAKUM
TINSUKIA, ASSAM.
Page No.# 2/15
6: SOFIQUL ISLAM
HAV/CLK
S/O LT. KUDRAT ALI
CURRENTLY POSTED AT 1ST APTF DAKURBHITA
GOALPARA 783101
ASSAM.
7: NRIPEN CH. CHAHARIA
HAV/CLK
S/O LT. MOHESWAR CHAHARIA
CURRENTLY POSTED AT 11TH A.P. BATTALION
DERGAON
ASSAM.
8: HEMANTA RAY
HAV (A)
S/O LATE JOGODISH RAY
CURRENTLY POSTED AT 1ST APTF DAKURBHITA
GOALPARA 783101
ASSAM.
9: HIMU BORAH
HAV (AB)
S/O SRI RAJANI KT. BORAH
R/O BESSERIA
MADANGURI
P.O. BESSERIA
DIST. SONITPUR (ASSAM)
CURRENTLY POSTED AT SONITPUR DIST. ESTABLISHMENT FORCE
10: VINOD KR. PRASAD
HAV/CLK
S/O LT. HINALAL PRASAD
CURRENTLY POSTED AT 3RD A.P.T.F. BATTALION
DIST. UDALGURI
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 136 ORS.
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM IN THE HOME DEPTT., DISPUR, GUWAHATI 781001, DIST. KAMRUP
(M), ASSAM.
2:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM
Page No.# 3/15
POLICE HEADQUATERS
ULUBARI
GUWAHATI 781007
3:THE ADDL. DIRECTOR GENERAL OF POLICE ASSAM (ADMN.)
ASSAM POLICE HEADQUARTERS
ULUBARI
GUWAHATI 781007
4:THE ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
ASSAM POLICE HEADQUARTERS
ULUBARI
GUWAHATI 781007
5:THE ASSTT. INSPECTOR GENERAL OF POLICE (TRG)
ASSAM POLICE HEADQUARTERS
ULUBARI
GUWAHATI 781007
6:NURUL ISLAM
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
7:ABDUL RAHMAN
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
8:KAUSHIK DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
9:PINKU SARMAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
10:MUKUNDA TALUKDAR
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
11:SUNIL UZIR
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
12:DIPAK KR. DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 4/15
13:BHUSING BEY
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
14:NABAJIT DEKA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
15:SUBIMAL NATH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
16:GOPAL DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
17:PORITOSH DEY
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
18:BHASKARJYOTI SAIKIA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
19:MOHADEV BAGCHI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
20:PRODIP KANTI PURKAYASTHA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
21:LUTFUR RAHMAN
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
22:MANTU GAYAN
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
23:NITUL SAIKIA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
24:ANU MECH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 5/15
25:N. BIRKUMAR SINGHA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
26:MILU KR. DEY
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
27:HEM K. NATH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
28:SANJIB BORA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
29:SHEIKH SHAHIDUL ISLAM
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
30:BIPIN CH. BORO
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
31:KHAGEN BORA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
32:SANJIB DUWANIA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
33:ABU BAKKAR SIDDIQUE
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
34:PRABIN CH. BORAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
35:PRADIP BORAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
36:HOREN GOGOI-II
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 6/15
37:DIPAL CHANDA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
38:SOFIQUL ISLAM MZR
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
39:DIBAKAR KALITA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
40:SARMINDAR SINGH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
41:LILANGSHU DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
42:JATIN SARMAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
43:PRAMUD DUTTA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
44:DILIP KR. DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
45:MANOJ KR. DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
46:BIPLAB DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
47:AMINUL HOQUE
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
48:RITU KR. BORAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 7/15
49:HITEN BHARALI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
50:APURBA BORAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
51:RIPUN DUTTA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
52:GOUR CHANDRA SINGHA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
53:PRASANTA BORAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
54:ABHIJIT BHARALI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
55:KAJAL DUTTA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
56:ABDUL KADER SK.
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
57:RATAN KR. NANDI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
58:UJJAL KR. DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
59:RANJAN HAZARIKA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
60:ANOWAR HUSSAIN SK.
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 8/15
61:RANJIT DUTTA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
62:PRADIP PRODHANI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
63:HARA KT. DOLEY
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
64:SANJIB TAMULI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
65:SAILENDRA NATH PATHAK
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
66:TARANI DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
67:GULZAR HUSSAIN AHMED
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
68:RAJIB DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
69:W/PRATIVA BORO
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
70:MUNVANLAL TRIPURA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
71:PRANAB CH. BAYAN
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
72:M. NORENDRA SINGH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 9/15
73:HOREN DEKA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
74:JATIN MOHAN
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
75:DIGANTA KALITA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
76:TARANI KT. BORO
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
77:DEWAN HAYET ALI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
78:MONIRAM DOWARAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
79:BIJOY SARMAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
80:RANJAN SAIKIA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
81:MUKUNDA DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
82:DIGANTA SAIKIA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
83:ABUL FARUQUE
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
84:BAHARUL ISLAM BARBHUIYA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 10/15
85:KATINATH MUCHAHARY
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
86:PURNA CH. DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
87:BIMAL KR. SARMAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
88:ANUP KATAKI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
89:RAHENDRA BUGLARY
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
90:PRODIP TAMULI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
91:SARIF HUSSAIN
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
92:DIBYADHAR SONOWAL
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
93:SARAT CH. DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
94:BHASKAR CHETIA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
95:MUKTAB ALI BORAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
96:MD. EAKUB ALI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 11/15
97:GAGAN SARMAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
98:VANJINGLAL CHORAY
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
99:RITA SAHA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
100:NARAYAN BHATACHARJEE
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
101:KRISHNA KT. SARMAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
102:BIJOY GOSWAMI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
103:INDRAMOHAN DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
104:RAJENDRA YADAV
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
105:DIPAK KHANIKAR
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
106:TAMBA SINGHA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
107:ANJAN KR. SARMA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
108:UDHAB PATHAK
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 12/15
109:MINTU SEAL
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
110:SARIF UDDIN CHOUDHURY
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
111:SOFIQUL ISLAM
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
112:UTPAL BARUAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
113:DIGANTA NATH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
114:BANESWAR SWARGIARY
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
115:BILAL UDDIN BARBHIYA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
116:KHAGEN CH. BORAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
117:KISHOR KR. THAPA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
118:SARIFUL ISLAM
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
119:BIBASHLAL SINHA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
120:JITEN KR. DUTTA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 13/15
121:JUGAL KALITA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
122:LANKESWAR DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
123:BIDHAN CHANDRA NATH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
124:DEBASHISH SINHA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
125:NIRMAL KR. DAS
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
126:KULADHAR NEOG
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
127:RABINDRA BORBARUAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
128:ANJANA SAIKIA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
129:MERAFAT ALI
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
130:BASISTHA KR. JHA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
131:SHAHNEWAJUL HOQUE
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
132:AJITABH BORAH
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
Page No.# 14/15
133:SANJIB MAZUMDER
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
134:DHARMA RAJ MISHRA
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
135:UPEN CH. BORO
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
136:EUSOB ALI AHMED
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP)
137:ABDUL JALIL
(NOTICE ON RESPONDENTS NO. 6 TO 137 TO BE SERVED THROUGH THE
OFFICE OF ADDL. DIRECTOR GENERAL OF POLICE (T AND AP
Advocate for the Petitioner : MR N DUTTA
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 25-06-2020 Heard Mr. N. Dutta, learned Senior counsel for the petitioners and Mr. D. Saikia, learned Senior counsel, for the State.
2. It has been submitted by Mr. Saikia, learned Senior counsel, that State has filed a detailed affidavit, which has been received by the petitioners also. However, the same is not available before the Court.
3. At this stage, it has been suggested by Mr. Saikia that to meet the immediate contingency, perhaps, the respondent-authorities will reserve 10 posts of SI (UB) to take care of the interest of the petitioners, who are also 10 in number and the matter can be considered after the reopening.
4. In that view of the matter, list the matter again on 27.07.2020.
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5. It is also provided that the State-respondents will keep 10 posts of SI (UB) unfilled/reserved till the next date without prejudice to the claim made by the petitioners in this writ petition.
JUDGE Comparing Assistant