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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1) in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

(1)On the occurrence of substantive vacancies, the appointing authority shall make an appointment by taking candidates in order in which they stand in the list prepared under Rules 15, 16 or 17 as the case may be.