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Supreme Court - Daily Orders

Mebigo Labs Private Limited vs Google India Private Limited on 27 January, 2026

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                           1

     ITEM NO.60                   COURT NO.5                  SECTION XII

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   2583/2024

     [Arising out of impugned final judgment and order dated 19-01-2024
     in O.S.A.(CAD) No. 105/2023 passed by the High Court of Judicature
     at Madras]

     MEBIGO LABS PRIVATE LIMITED                               Petitioner(s)

                                          VERSUS

     GOOGLE INDIA PRIVATE LIMITED & ORS.                       Respondent(s)

     [FOR FINAL DISPOSAL]
     IA No. 23638/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 25773/2024 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     WITH

     SLP(C) No. 2770/2024 (XII)
     IA No.26160/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT

     SLP(C) No. 3181/2024 (XII)
     IA No.30364/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT

     SLP(C) No. 2760/2024 (XII)
     IA No.26070/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT

     SLP(C) No. 2675/2024 (XII)
     FOR ADMISSION and I.R. and IA No.24564/2024-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT

     SLP(C) No. 2730/2024 (XII)
     IA No.25661/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT

     SLP(C) No. 2790/2024 (XII)
     IA No.26519/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT

     SLP(C) No. 2732/2024 (XII)
     IA No.25701/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT

     SLP(C) No. 3119/2024 (XII)
Signature Not Verified


     IA No.30085/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
Digitally signed by
Jayant Kumar Arora
Date: 2026.01.28
17:21:15 IST
Reason:


     SLP(C) No. 2899/2024 (XII)
     IA No.27721/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT

     SLP(C) No. 16949/2024 (XII)
                                  2


SLP(C) No. 16953/2024 (XII)
FOR ADMISSION

SLP(C) No. 16952/2024 (XII)
FOR ADMISSION

SLP(C) No. 16946/2024 (XII)
SLP(C) No. 16947/2024 (XII)
SLP(C) No. 16951/2024 (XII)
SLP(C) No. 16955/2024 (XII)
FOR ADMISSION

SLP(C) No. 16954/2024 (XII)
FOR ADMISSION

SLP(C) No. 16948/2024 (XII)
SLP(C) No. 16950/2024 (XII)
SLP(C) No. 19740/2025 (XII)
FOR ADMISSION
IA No. 169418/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES

SLP(C) No. 19625/2025 (XII)
FOR ADMISSION

SLP(C) No. 20222/2025 (XII)
FOR ADMISSION

Date : 27-01-2026 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
          HON'BLE MR. JUSTICE VIJAY BISHNOI

For Petitioner(s) : Mr. Sajan Poovayya, Sr. Adv.
                   Mr. Vijayendra Pratap Singh, Adv.
                   Ms. Sayobani Basu, Adv.
                   Mr. Ankitesh Ojha, Adv.
                   Mr. Chetan Chawla, Adv.
                    Ms. Sindhura N. Swamy, Adv.
                    Mr. K. S. Chandhiok, Adv.
                    Ms. Deeksh Manchanda, Adv.
                    Ms. Raksha Agarwala, Adv.
                   Mr. Abhijnan Jha, AOR

                   Mr. Abir Roy, Adv.
                   Mr. T. Sundar Ramanathan, AOR
                   Mr. Devashish Marwah, Adv.
                   Mr. Aman Shankar, Adv.
                   Mr. Sasthibrata Panda, Adv.
                   Ms. Biyanka Bhatia, Adv.
                   Ms. Shreya Kapoor, Adv.
                   Ms. Sneha Sagar, Adv.
                                 3

                   Mr. Abir Roy, Adv.
                   Mr. T Sundar Ramanathan, Adv.
                   Mr. Sundar Ramanathan, Adv.
                   Mr. Lzafeer Ahmad B. F., AOR
                   Mr. Devashish Marwah, Adv.
                   Mr. Aman Shankar, Adv.
                    Sasthibrata Panda, Adv.
                    Biyanka Bhatia, Adv.
                    Krishan Singhal, Adv.
                   Mr. Imtiaz Bantwal, Adv.
                   Mr. Vaibhav Choudhary, Adv.
                   Mr. R Venkatraman, Adv.
                   Mr. Sachin Menon, Adv.
                   Mr. Harinarayan Sk, Adv.
                   Ms. Monica Benjamin, Adv.
                   Mr. Ranjeev Khatana, Adv.
                   Mr. Shyam Gopal, Adv.
                   Mr. Karan Sachdev, Adv.
                   Mr. Hari Shankar, Adv.

                   Mr. Abir Roy, Adv.
                   Mr. Devashish Marwah, Adv.
                   Mr. Vinam Gupta, AOR
                   Mr. Vivek Pandey, Adv.
                   Mr. Aman Shankar, Adv.
                   Ms. Natasha K, Adv.
                   Mr. Sasthibrata Panda, Adv.
                   Ms. Biyanka Bhatia, Adv.
                   Ms. Shreya Kapoor, Adv.

                   Mr. Abir Roy, Adv.
                   Mr. Aman Shanker, Adv.
                   Ms. Biyanka Bhatia, Adv.
                   Mr. Sasthibrata Panda, Adv.
                   Ms. Shreya Kapoor, Adv.
                   Ms. Sneha Sagar, Adv.
                   Mr. M. P. Devanath, AOR

For Respondent(s) : Mr. Devashish Marwah, Adv.
                   Mr. Vinam Gupta, AOR
                   Mr. Abir Roy, Adv.
                   Mr. Aman Shankar, Adv.
                   Ms. Natasha K, Adv.
                   Mr. Saurabh Gupta, Adv.

                   Mr. Sajan Poovayya, Sr. Adv.
                   Mr. Vijayendra Pratap Singh, Adv.
                   Mr. Abhijnan Jha, AOR
                   Ms. Sayobani Basu, Adv.
                   Mr. Ankitesh Ojha, Adv.
                   Mr. Chetan Chawla, Adv.
                   Mr. Karan Chandhiok, Adv.
                                 4

                   Ms. Deeksha Manchanda, Adv.
                   Ms. Raksha Agarwal, Adv.
                   Ms. Palash Maheshwari, Adv.

                   Mr. Abir Roy, Adv.
                   Mr. Lzafeer Ahmad B. F., AOR

                   Mr. Abir Roy, Adv.
                   Mr. Aman Shankar, Adv.
                   Mr. Sasthibrata Panda, Adv.
                   Ms. Biyanka Bhatia, Adv.
                   Ms. Shreya Kapoor, Adv.
                   Ms. Sneha Sagar, Adv.
                   Mr. M. P. Devanath, AOR

                   Mr. Abir Roy, Adv.
                   Mr. T. Sundar Ramanathan, AOR
                   Mr. Devashish Marwah, Adv.
                   Mr. Aman Shankar, Adv.
                   Mr. Sasthibrata Panda, Adv.
                   Ms. Biyanka Bhatia, Adv.
                   Ms. Shreya Kapoor, Adv.
                   Ms. Sneha Sagar, Adv.

       UPON hearing the counsel the Court made the following
                         O R D E R

List for final disposal on 07.04.2026 at 02.00 PM.

(JAYANT KUMAR ARORA) (NIDHI WASON) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR