Section 44(3) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
(3)Every such application shall be accompanied by the following documents and a registration fee of Rs.25 (Rupees twenty-five only):-(i)Age certificate issued from school records or by Registrar of Births and Deaths:Provided that in the absence of above certificate, a certificate from a Medical Officer not below the rank of Medical Officer in Government Hospital may also be considered.(ii)Certificate from the employer or contractor that the applicant is a construction worker:Provided that where such a certificate is not available, a certificate issued by the registered construction workers union or a certificate issued by Labour Inspector of the concerned area or by the Executive officer of the Panchayat may also be considered.
