Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(2) in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005 (2)They shall extend to all the areas where the Andhra Pradesh Excise Act 1968 (Act 17 of 1968) is in force.
