Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(4) in The Madurai City Municipal Corporation Act, 1971

(4)[xxx] [Omitted by Tamil Nadu Act 18 of 1991.]