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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(3) in The Bihar Excise (Settlement of Licences for retail sale of Country/Spiced country liquor) Rules, 2004

(3)Certified copy of this licence shall be kept in each 'ON' and 'OFF' shop of the Group.Collectorate of.The 20 Collector.