Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(10) in The Dedicated Freight Corridor Railway General Rules, 2018

(10)The Controller shall in the meanwhile decide to clear the portion left behind either by sending a separate relief locomotive from the station in rear or by bringing the locomotive back on the same line.