Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 254 in Rajasthan Panchayati Raj Rules, 1996 254. Forms. - In case of non-availability of forms, the corresponding forms of State Government may be adopted for use in the office of Panchayati Raj Institution.
