Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Uttarakhand - Subsection Section 73(8) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (8)In case of emergency he may, direct the executions or stoppage of any work and may do any such act, which requires the sanction of the Board.
