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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in The M.P. State Road Transport Corporation Rules, 1962

(1)A person temporarily associated with the Corporation or any of its committees (hereinafter in this rule referred to as an associated person) may be so associated in an honorary capacity, or on payment of remuneration.