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[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Maharashtra - Subsection

Section 188(2)(c) in The City of Nagpur Corporation Act, 1948

(c)discharging any responsibility attaching to the person in whose favour the [Commissioner's] order is made for maintaining, repairing, flushing or cleansing the joint drains or any part thereof.