Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act] Union of India - Subsection Section 77(2)(a) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (a)preventing escalation of accident situations in such a manner that personnel outside the immediate vicinity of the scene of accident, are not injured;