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[Cites 0, Cited by 0] [Section 585] [Entire Act]

State of West Bengal - Subsection

Section 585(e) in The Calcutta Municipal Corporation Act, 1980

(e)defend any suit or other legal proceeding brought against the Corporation or against any municipal authority or any officer or employee of the Corporation in respect of anything done or omitted to be done by the Corporation or such authority or officer or employee under this Act or the rules or the regulations made thereunder;