Punjab-Haryana High Court
Punjab State Industrial Development ... vs Income Tax Appellate Tribunal on 22 January, 2014
Bench: Ajay Kumar Mittal, Anita Chaudhry
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 13697 of 1997
Decided on : 22.01.2014
Punjab State Industrial Development Corporation
. . . Petitioner
Versus
Income Tax Appellate Tribunal, Chandigarh and another
. . . Respondents
CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MRS. JUSTICE ANITA CHAUDHRY
PRESENT: None.
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AJAY KUMAR MITTAL, J. (Oral)
Case called twice. No one has put in appearance on behalf of the parties.
Dismissed for want of prosecution.
(AJAY KUMAR MITTAL) JUDGE (ANITA CHAUDHRY) January 22, 2014 JUDGE J.Ram Jawala Ram 2014.01.23 16:30 I attest to the accuracy and integrity of this document