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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2)(xiii) in The Rabindra Mukta Vidyalaya Act, 2001

(xiii)to organise training programmes for the members of the staff of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] the co-ordinators, the teachers of schools and such other persons as may be engaged as teaching assistants by study centres under the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.].