Gujarat High Court
Bardoli Shreerang Exhibitors Private ... vs Manharlal Dhansukhlal Golwala on 14 November, 2017
Author: A.J. Shastri
Bench: A.J. Shastri
C/SA/249/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SECOND APPEAL NO. 249 of 2017
With
SECOND APPEAL NO. 250 of 2017
With
SECOND APPEAL NO. 251 of 2017
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BARDOLI SHREERANG EXHIBITORS PRIVATE LIMITED....Appellant(s)
Versus
MANHARLAL DHANSUKHLAL GOLWALA....Respondent(s)
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Appearance:
MR JIGAR M PATEL, ADVOCATE for the Appellant(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 14/11/2017
ORAL ORDER
Not before this Court.
(A.J. SHASTRI, J.) /phalguni/ Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Nov 14 23:59:28 IST 2017