Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 56 in The Foreign Contribution (Regulation) Rules, 1976 56. Activities other than those mentioned above (Furnish details).] [Substituted by G.S.R. 557(E), dated 26-7-2001 (w.e.f. 26-7-2001)]
