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Patna High Court - Orders

Pankaj Kumar Sinha & Ors vs Magadh Gramin Bank & Ors on 29 August, 2012

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta

         Patna High Court CWJC No.11025 of 2003 (7) dt.29-08-2012




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.11025 of 2003
                     ======================================================
                     Pankaj Kumar Sinha & Ors
                                                                           .... .... Petitioner/s
                                                        Versus
                     Magadh Gramin Bank & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :

                     For the Respondent/s
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
                     DATTA
                     ORAL ORDER

7     29-08-2012

Mr. Debi Das Srivastava, J.C. to Mr. R.R. Upadhyay states that Mr. R.R. Upadhyay would be appearing for the respondent Bank in the matter and the counter affidavit is already under process. He prays for an adjournment for one week.

Put up on 5.9.2012.

V.P.Sinha/-                                   (Ramesh Kumar Datta, J)