Patna High Court - Orders
Pankaj Kumar Sinha & Ors vs Magadh Gramin Bank & Ors on 29 August, 2012
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta
Patna High Court CWJC No.11025 of 2003 (7) dt.29-08-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11025 of 2003
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Pankaj Kumar Sinha & Ors
.... .... Petitioner/s
Versus
Magadh Gramin Bank & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s :
For the Respondent/s
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
ORAL ORDER
7 29-08-2012Mr. Debi Das Srivastava, J.C. to Mr. R.R. Upadhyay states that Mr. R.R. Upadhyay would be appearing for the respondent Bank in the matter and the counter affidavit is already under process. He prays for an adjournment for one week.
Put up on 5.9.2012.
V.P.Sinha/- (Ramesh Kumar Datta, J)