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Himachal Pradesh High Court

Kanshi Ram vs . State Of H.P. on 18 November, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Kanshi Ram Vs. State of H.P. .

CWP No. 144 of 2022 18.11.2022 Present: Mr.Balwant Singh Thakur, Advocate, for the petitioner.

Mr.Seema Sharma, Deputy Advocate General, for respondents No. 1 and 2.

Mr.Bhagwati Chander Verma, Advocate, for respondent No. 3.

Heard further. List for continuation on 24th November 2022.

(Vivek Singh Thakur), Judge.

18th November, 2022 (Keshav) ::: Downloaded on - 19/11/2022 20:32:28 :::CIS