Himachal Pradesh High Court
Kanshi Ram vs . State Of H.P. on 18 November, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Kanshi Ram Vs. State of H.P. .
CWP No. 144 of 2022 18.11.2022 Present: Mr.Balwant Singh Thakur, Advocate, for the petitioner.
Mr.Seema Sharma, Deputy Advocate General, for respondents No. 1 and 2.
Mr.Bhagwati Chander Verma, Advocate, for respondent No. 3.
Heard further. List for continuation on 24th November 2022.
(Vivek Singh Thakur), Judge.
18th November, 2022 (Keshav) ::: Downloaded on - 19/11/2022 20:32:28 :::CIS