Supreme Court - Daily Orders
Dr. Bishwanath Prasad Singh vs M/S. Indian Oil Corporation Ltd. ... on 9 October, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.19 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18101/2017
(Arising out of impugned final judgment and order dated 20-03-2017
in LPA No.39/2016 passed by the High Court Of Judicature At Patna)
DR. BISHWANATH PRASAD SINGH Petitioner(s)
VERSUS
M/S. INDIAN OIL CORPORATION LTD.
THROUGH ITS MANAGING DIRECTOR & ORS. Respondent(s)
(With appln.(s) for seeking permission to appear and argue the
matter in person)
Date : 09-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for seeking permission to appear and argue the matter in person is granted to the petitioner.
After some arguments, the petitioner seeks permission to withdraw this petition with liberty to apply for review before the High Court for incorporating the challenge to the fresh advertisement.
Permission, as sought for, is granted.
Accordingly, the special leave petition is dismissed as withdrawn with the liberty aforesaid.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.10.09 (SANJAY KUMAR-II) 17:09:22 IST Reason: (INDU KUMARI POKHRIYAL) COURT MASTER (SH) BRANCH OFFICER