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Supreme Court - Daily Orders

Dr. Bishwanath Prasad Singh vs M/S. Indian Oil Corporation Ltd. ... on 9 October, 2017

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.19                                   COURT NO.6                      SECTION XVI

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                           No(s).18101/2017

     (Arising out of impugned final judgment and order dated 20-03-2017
     in LPA No.39/2016 passed by the High Court Of Judicature At Patna)

     DR. BISHWANATH PRASAD SINGH                                                     Petitioner(s)

                                                           VERSUS

     M/S. INDIAN OIL CORPORATION LTD.
     THROUGH ITS MANAGING DIRECTOR & ORS.                                         Respondent(s)

     (With appln.(s) for seeking permission to appear and argue the
     matter in person)

     Date : 09-10-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                      Petitioner-in-person

     For Respondent(s)

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Application for seeking permission to appear and argue the matter in person is granted to the petitioner.

After some arguments, the petitioner seeks permission to withdraw this petition with liberty to apply for review before the High Court for incorporating the challenge to the fresh advertisement.

Permission, as sought for, is granted.

Accordingly, the special leave petition is dismissed as withdrawn with the liberty aforesaid.

Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2017.10.09
     (SANJAY KUMAR-II)
17:09:22 IST
Reason:                                                                  (INDU KUMARI POKHRIYAL)
     COURT MASTER (SH)                                                          BRANCH OFFICER