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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(4) in The Maharashtra Mathadi, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Act, 1969

(4)“establishment” means any place or premises, including the precincts thereof, in which or in any part of which any scheduled employment is being or is ordinarily carried on;