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[Cites 0, Cited by 0] [Section 63C] [Entire Act]

State of West Bengal - Subsection

Section 63C(1) in The West Bengal Factories Rules, 1958

(1)in every factory-
(a)wherein 250 or more workers are ordinarily employed; or
(b)which carries on any process or operation declared to be dangerous under section 87 of the Act; or
(c)which carries on hazardous process as defined under section 2 (cb) of the Act; There shall be a safety committee.