Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act] State of West Bengal - Subsection Section 57(3)(e) in Jhargram University Act, 2017 (e)rules for the institution of Provident Fund or other funds for the benefit of the teachers, officers and employees of the University;