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State of Tamilnadu - Section

Section 5 in Tamil Nadu Electricity Regulatory Commission - State Advisory Committee Regulations, 2004

5. Chairperson and Ex officio members.

- Pertaining to the Chairperson and ex officio members of the Committee, section 87(3) of the Act reads as "The Chairperson of the State Commission shall be the ex officio Chairperson of the members of the State Commission in charge of the Ministry or Department dealing with Consumer Affairs and Public Distribution System shall be the ex officio members of the Committee".