Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 57 in Bihar Education Code, 1961 (57)permission to an officer to take his horse, motor-car, motor cycle or camp equipment by rail at Government expense;(G.O.no. 2324-F, dated the 7.3.1923)
