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Delhi High Court - Orders

Dr Subramanian Swamy vs Union Of India Ministry Of Finance ... on 17 March, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                          $~67
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 3378/2023
                                 DR SUBRAMANIAN SWAMY                             ..... Petitioner
                                                 Through:   Mr. Rajshekhar Rao, Senior Advocate
                                                            with Mr. Satya Sabharwal, Mr. Areeb
                                                            Amanullah, Mr. Vishesh, Advocates

                                                 versus

                                 UNION OF INDIA MINISTRY OF FINANCE GOVERNMENT OF
                                 INDIA THROUGH ITS SECRETARY & ORS.       ..... Respondents
                                               Through: Mr. Chetan Sharma, ASG with
                                                        Mr.Asheesh Jain, CGSC, Mr.Amit
                                                        Gupta, Mr. Saurabh Tripathi,
                                                        Mr.Gaurav Kumar, Ms.Ankita Kedia,
                                                        Advocates for R-1

                                                            Mr. Ashish Aggarwal, Advocate for
                                                            R-3/SEBI

                                                            Mr. Sandeep Sethi, Senior Advocate
                                                            with Mr. Siddharth Chopra, Mr. Sahil
                                                            Sethi,   Mr.    Samriddh    Bindal,
                                                            Advocates for R-4

                                                            Mr. Rajiv Nayar, Senior Advocate &
                                                            Mr. Jayant Mehta, Senior Advocate
                                                            with Mr. Aman Raj Gandhi, Ms.
                                                            Saloni Kumar, Mr. Pranoy Tuteja,
                                                            Advocates for R-5


                                 CORAM:
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD


Signature Not Verified
Digitally Signed
By:SHAZAAD ZAKIR          W.P.(C) 3378/2023                                       Page 1 of 2
Signing Date:22.03.2023
14:56:47
                                                ORDER

% 17.03.2023 CM APPL. 13096/2023 (Exemption) Allowed, subject to all just exceptions. W.P.(C) 3378/2023

1. Learned Counsel for the Respondents who have appeared on advance notice are granted four weeks' time to file their response in the matter.

2. List on 14.07.2023.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MARCH 17, 2023 hsk Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR W.P.(C) 3378/2023 Page 2 of 2 Signing Date:22.03.2023 14:56:47