Delhi High Court - Orders
Dr Subramanian Swamy vs Union Of India Ministry Of Finance ... on 17 March, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3378/2023
DR SUBRAMANIAN SWAMY ..... Petitioner
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Satya Sabharwal, Mr. Areeb
Amanullah, Mr. Vishesh, Advocates
versus
UNION OF INDIA MINISTRY OF FINANCE GOVERNMENT OF
INDIA THROUGH ITS SECRETARY & ORS. ..... Respondents
Through: Mr. Chetan Sharma, ASG with
Mr.Asheesh Jain, CGSC, Mr.Amit
Gupta, Mr. Saurabh Tripathi,
Mr.Gaurav Kumar, Ms.Ankita Kedia,
Advocates for R-1
Mr. Ashish Aggarwal, Advocate for
R-3/SEBI
Mr. Sandeep Sethi, Senior Advocate
with Mr. Siddharth Chopra, Mr. Sahil
Sethi, Mr. Samriddh Bindal,
Advocates for R-4
Mr. Rajiv Nayar, Senior Advocate &
Mr. Jayant Mehta, Senior Advocate
with Mr. Aman Raj Gandhi, Ms.
Saloni Kumar, Mr. Pranoy Tuteja,
Advocates for R-5
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
Signature Not Verified
Digitally Signed
By:SHAZAAD ZAKIR W.P.(C) 3378/2023 Page 1 of 2
Signing Date:22.03.2023
14:56:47
ORDER
% 17.03.2023 CM APPL. 13096/2023 (Exemption) Allowed, subject to all just exceptions. W.P.(C) 3378/2023
1. Learned Counsel for the Respondents who have appeared on advance notice are granted four weeks' time to file their response in the matter.
2. List on 14.07.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MARCH 17, 2023 hsk Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR W.P.(C) 3378/2023 Page 2 of 2 Signing Date:22.03.2023 14:56:47