Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A] [Entire Act] State of Tamilnadu - Subsection Section 5A(14) in Alagappa University Act, 1985 (14)to institute and provide funds for the maintenance of(a)a publication bureau;(b)an employment bureau;(c)students unions;(d)University athletic clubs; and(e)other similar associations
