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[Cites 0, Cited by 0] [Section 131] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 131(2) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(2)Every application form distributed by the issuer or any other person in relation to an issue shall be accompanied by a copy of the abridged prospectus.