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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Jharkhand - Subsection

Section 97(xxi) in Bihar Education Code, 1961

(xxi)to compile and submit annual statistical returns and reports on the progress of girls' education in her district as may be required by the District Education Officer. A copy of such returns and report should invariably be submitted to the Inspectress of Schools;