Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(iv) in The Wetlands (Conservation and Management) Rules, 2010 (iv)high altitude wetlands or high altitude wetlands complexes at or above an elevation of two thousand five hundred meters with an area equal to or greater than five hectares;
